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[Cites 0, Cited by 2] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(1) in Kerala Medical Officers' Admission to Postgraduate Courses Under Service Quota Act, 2008

(1)The Government may set apart seats not exceeding forty percent of the total seats available to state quota in an academic year, for selection of Medical Officers under service quota considering their service under the Government for admission to Post Graduate Medical Courses in the Medical Colleges of the State in such manner as may be prescribed.