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State of Kerala - Section

Section 5 in Kerala Medical Officers' Admission to Postgraduate Courses Under Service Quota Act, 2008

5. Procedure for selection.

(1)The Government may set apart seats not exceeding forty percent of the total seats available to state quota in an academic year, for selection of Medical Officers under service quota considering their service under the Government for admission to Post Graduate Medical Courses in the Medical Colleges of the State in such manner as may be prescribed.
(2)The academic qualification for admission to the Post Graduate Course shall be M.B.B.S. degree with minimum fifty percent marks and the other qualifications shall be such as may be prescribed.
(3)The details of eligibility for admission, the duration of courses, allotment, fee to be paid, reservations of seats and such other details shall be published every year in the prospectus before the commencement of admission.
(4)The Postgraduate Course Selection Committee shall finalise the selection list strictly based on the seniority in service of the Medical Officers and following such other criteria as may be prescribed.
(5)The selection list finalised under sub-section (4) shall be published by the Post Graduate Course Selection Committee for the information of the applicants.