Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)Project Authority under what so ever circumstances, finds that mistake has been committed in issuing any notification or at any time Project Authority considers that it is essential to reconstitute the territorial constituency of a Farmers' Organisation in the interest of the project, he shall after inviting objections from the organisation likely to be affected, may diminish or increase or alter the area of any farmers' organisation and issue a fresh notification in this regard.CHAPTER-X General Body Managing Committee