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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(iv) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(iv)formulating proposals about the maintenance expansion and betterment of medical and public health facilities including water supply and sanitation, protection of sources of water supply, regulating offensive trades, callings and practices and watching and evaluating the progress of the execution of programmes in respect thereof;