Section 55 in The Goa, Daman and Diu Public Health Act, 1985
55. Infected person not to engage in certain trades and occupations.
- No person shall, while suffering from, or in circumstances in which he is likely to spread, any infectious disease-(a)make, carry or offer for sale, or take any part in the business of making, carrying or offering for sale, any article of food for human consumption; or(b)engage in any other occupation without a special permit from the Health Officer of the local authority concerned or otherwise than in accordance with the conditions specified therein.
