Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(a) in The Goa, Daman and Diu Public Health Act, 1985

(a)make, carry or offer for sale, or take any part in the business of making, carrying or offering for sale, any article of food for human consumption; or