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[Cites 0, Cited by 0] [Section 105(6)] [Section 105] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 105(6)(ii) in Jammu and Kashmir Panchayati Raj Rules, 1996

(ii)In case of equal number of votes being given in favour of two or more candidates selection shall be made by lot in such manner as the Returning Officer may deem fit.