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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Raju @ Rajkumar Soni And Anr. vs The State Of M.P. on 1 October, 2019

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

1 CRA-787-2001 The High Court Of Madhya Pradesh CRA-787-2001 (RAJU @ RAJKUMAR SONI AND ANR. Vs THE STATE OF M.P.) 4 Jabalpur, Dated : 01-10-2019 Shri G.C.S. Tomar, Advocate for the appellant. By way of last indulgence, one week's time is granted to delete the name of appellant No. 1 failing which this appeal shall stand dismissed without further reference to the Bench.

List after one week.





       (J.K. MAHESHWARI)                                        (SMT. ANJULI PALO)
              JUDGE                                                      JUDGE


  PB


Digitally signed by
PRADYUMNA BARVE
Date: 2019.10.07
12:22:59 +05'30'