Madhya Pradesh High Court
Raju @ Rajkumar Soni And Anr. vs The State Of M.P. on 1 October, 2019
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1 CRA-787-2001 The High Court Of Madhya Pradesh CRA-787-2001 (RAJU @ RAJKUMAR SONI AND ANR. Vs THE STATE OF M.P.) 4 Jabalpur, Dated : 01-10-2019 Shri G.C.S. Tomar, Advocate for the appellant. By way of last indulgence, one week's time is granted to delete the name of appellant No. 1 failing which this appeal shall stand dismissed without further reference to the Bench.
List after one week.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
PB
Digitally signed by
PRADYUMNA BARVE
Date: 2019.10.07
12:22:59 +05'30'