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State of Madhya Pradesh - Section

Section 63 in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

63. Plant Load Factor.

- The Plant Load Factor for the purpose of determination of Tariff shall be:
(a)During the first year of operation : 65%
(b)From 2nd Year onwards : 75%