Himachal Pradesh High Court
Anil Verma vs . Mohinder Walia & Another. on 13 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Anil Verma Vs. Mohinder Walia & another.
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Civil Revision No. 43 of 2021 13.4.2022 Present: Mr.Harjeet, Advocate, vice Mr.Sumit Sood, Advocate, for the petitioner.
Mr.Parmod Singh Thakur, Advocate, for respondent No. 1.
r No. 2.
Mr.Vishal Singh Thakur, Advocate, for respondent CR No. 43 of 2021 List for consideration on 19th May, 2022.
CMP No. 10412 of 2021 Rejoinder has not been filed. Therefore, in terms of order dated 24.3.2022, right to file rejoinder stands closed.
List for consideration alongwith main petition.
(Vivek Singh Thakur), Judge.
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