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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xxxv) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(xxxv)"petroleum service station" means a premises used for storage of petroleum for the purpose of fueling motor vehicles, and licensed in Form-XIV of Petroleum Rules, 2002;