Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1228] [Entire Act] Bengal Presidency - Subsection Section 1228(b) in Police Regulations, Bengal , 1943 (b)A witness should not be refused payment of his expenses on the ground of failure to do his duty merely because he has been discharged without examination.
