Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(a) in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974

(a)In case of an employee who has completed period of his probation and one year's continuous service at the time of commencement of these regulations, from the date of such commencement.