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Himachal Pradesh High Court

M/S Sbs Biotech vs . Excise And Taxation on 24 August, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

M/s SBS Biotech vs. Excise and Taxation Commissioner and another .

Civil Revision No. 43 of 2017 24.08.2023 Present: Mr. Vishal Mohan, Sr. Advocate with Mr. Suneet Goel, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. of Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocate Generals and Mr. Arsh Rattan and Mr. Sidharth Jalta, Deputy rt Advocate Generals for the respondents/State.

List on 27.09.2023.



                                                       ( M.S. Ramachandra Rao )
                                                             Chief Justice




             24th August, 2023                            ( Ajay Mohan Goel )





             (priti)                                              Judge





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