Himachal Pradesh High Court
M/S Sbs vs . Excise & Taxation Commissioner & Anr. on 5 January, 2023
Bench: Sabina, Sushil Kukreja
M/s SBS Vs. Excise & Taxation Commissioner & anr.
Civil Revision No.43 of 2017 .
05.01.2023 Present: Mr. Mohit Sharma, Advocate on behalf of Mr. Suneet Goel, Advocate, for the petitioner.
Ms. Seema Sharma, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner requests for an adjournment.
List after winter vacation.
( Sabina ) Judge ( Sushil Kukreja ) Judge January 05, 2023 (VH) ::: Downloaded on - 05/01/2023 20:35:20 :::CIS