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[Cites 1, Cited by 1]

Himachal Pradesh High Court

M/S Sbs vs . Excise & Taxation Commissioner & Anr. on 5 January, 2023

Bench: Sabina, Sushil Kukreja

M/s SBS Vs. Excise & Taxation Commissioner & anr.

Civil Revision No.43 of 2017 .

05.01.2023 Present: Mr. Mohit Sharma, Advocate on behalf of Mr. Suneet Goel, Advocate, for the petitioner.

Ms. Seema Sharma, Deputy Advocate General, for the respondents/State.

Learned counsel for the petitioner requests for an adjournment.

List after winter vacation.

( Sabina ) Judge ( Sushil Kukreja ) Judge January 05, 2023 (VH) ::: Downloaded on - 05/01/2023 20:35:20 :::CIS