Madhya Pradesh High Court
Sitaram vs Smt. Radha Bai on 17 April, 2018
THE HIGH COURT OF MADHYA PRADESH MP-545-2017 (SITARAM Vs SMT. RADHA BAI) 4 Indore, Dated : 17-04-2018 Learned counsel for the petitioner prays for time. List after summer vacation, as prayed for.
(ROHIT ARYA) sh JUDGE e ad Kafeel Pr a hy ad Digitally signed by Kafeel Ahmed Ansari Date: 2018.04.17 M 18:04:05 +05'30' of rt ou C h ig H