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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(5) in National Cadet Corps (Girls Division) Rules, 1949

(5)knowingly furnishes a false return or report of the number or state of persons under her command or charge, or of any money, clothing, equipment, store or other property in her charge; or through design or culpable neglect, omits to make or send any return of the above matters which it is her duty to make or send;