Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Pharm.D. Regulations 2008 1. Short title and commencement. (1)These regulations may be called the Pharm.D. Regulations 2008.(2)They shall come into force from the date of their publication in the official Gazette.
