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State of Mizoram - Section

Section 28 in Mizoram Liquor (Prohibition and Control) Rules, 2014

28. Enclosure of Distillery, Brewery, Bottling Plant, Bonded Warehouse or other Places of Storage.

- There shall be proper enclosure with strong iron gate in every distillery, brewery, bottling plant, bonded warehouse or other places of storage which shall be manned by an Excise & Narcotics personnel during working hours who shall ensure that no unauthorized person gains entry into the bonded warehouse. However, security of such establishment shall be the responsibility of the licencee.