Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 14 in East Kolkata Wetlands (Conservation and Management) Act, 2006

14. Annual report.

—The Authority shall prepare for each financial year, in such form and at such time each year as may be prescribed, its annual report giving a full account of its activities during such financial year and forward a copy thereof to the State Government.