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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in The Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008

(i)"Distribution Pressure Regulating Station or District Regulating Station (DPRS)" means a station located within authorized area for CGD network having isolation, pressure regulating and overpressure protection devices;