Bombay High Court
The State Of Maharashtra & Ors vs Maneckbai Dossabhoy Bhiwandiwala on 16 January, 2020
Bench: Ranjit More, Surendra Pandharinath Tavade
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 455 OF 1994
The Union Of India And Other. ....Appellant
V/S
Mohamad Mashal M.mohsin Bhaiji And Others. ....Respondent
WITH FIRST APPEAL NO. 308 OF 1994 A.h.m.i.tungekar(d.h.)m.s.tungekar And Ors. ....Appellant V/S The Spl.land Acquisition Officer,raigad. ....Respondent WITH FIRST APPEAL NO. 271 OF 1994 1a.rahiman Abdul Rashid Tungekar And Anr ....Appellant V/S He Spl. Land Acqusition Officer And Anr ....Respondent WITH FIRST APPEAL NO. 499 OF 1994 Union Of India And Others ....Appellant V/S Abdul Majid Abdul Hamid Mulla And Others. ....Respondent WITH FIRST APPEAL NO. 483 OF 1994 The Union Of India ....Appellant V/S Page 1/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: Rabia Bibi Mohammad Hussan Tungekar ....Respondent WITH FIRST APPEAL NO. 741 OF 1995
1. Muhamed Masud Muhammad Mohsin Bhaiji ....Appellant & Ors.
V/S The State Of Maharashtra And Others. ....Respondent WITH FIRST APPEAL NO. 478 OF 1994 Union Of India And Others. ....Appellant V/S Abdul Rashid Abdul Ramaman And Others. ....Respondent WITH FIRST APPEAL NO. 304 OF 1994 A.h.m.i.tungekar(d.h.)mr.m.s.tungekar & Ors. ....Appellant V/S The Spl.land Acq.officer,raigad.,& Anr. ....Respondent WITH FIRST APPEAL NO. 513 OF 1994 The State Of Maharashtra ....Appellant V/S Abdul Hemi Mohammed Ibrahim Tungekar & ....Respondent Ors.
WITH FIRST APPEAL NO. 270 OF 1994 Page 2/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: Smt. Rabia Bibi Mohaamed Hassan Tungekar ....Appellant V/S The Spl. Land Acqusition Officer And Anr ....Respondent WITH FIRST APPEAL NO. 467 OF 1994 Union Of India ....Appellant V/S Shri Abdul Hamid Mohammad Ibrahim ....Respondent Tungekar.
WITH FIRST APPEAL NO. 751 OF 1995 Mohamod Yusuf Abdul Hamid Mulla (dec) L.r. ....Appellant V/S The State Of Maharashtra And Others. ....Respondent WITH FIRST APPEAL NO. 495 OF 1994 Union Of India And Others. ....Appellant V/S Mohamad Yusuf Abdul Hamid Mulla (dec) ....Respondent WITH FIRST APPEAL NO. 184 OF 1994 Mohomed Yusuf Mahomed Abdulla And Anr ....Appellant V/S The Spl. Land Acquisition Officer And Anr ....Respondent WITH FIRST APPEAL NO. 484 OF 1994 Page 3/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: Union Of India And Others. ....Appellant V/S Mohamed Yusuf Mohamed Abdulla Bhaiji And ....Respondent Ohters.
WITH FIRST APPEAL NO. 497 OF 1994 The State Of Maharashtra ....Appellant V/S Mohamad Ali Gulam Husain Tungekar & Ors. ....Respondent WITH FIRST APPEAL NO. 186 OF 1994 Mohamad Alli Gulam Husain Tungekar & Ors. ....Appellant V/S The Spl.land Acq.officer & Ors. ....Respondent WITH FIRST APPEAL NO. 496 OF 1994 Union Of Inida And Others. ....Appellant V/S Juma Masjid Trust ,uran, Through Abdul Hamid ....Respondent WITH FIRST APPEAL NO. 273 OF 1994 Juma Masjid Trust Uran Through ....Appellant A.h.m.i.tungekar.
V/S Spl.land Acq.officer,metro Centre No.1 Uran 7 ....Respondent Anr.
Page 4/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 :::WITH FIRST APPEAL NO. 275 OF 1994 Sayyed Alam Shah Kadri & Ors. ....Appellant V/S The Spel. Land Officer, Raigad & Ors. ....Respondent WITH FIRST APPEAL NO. 466 OF 1994 Union Of India ....Appellant V/S Sayyad Alam Shah Kadri. ....Respondent WITH FIRST APPEAL NO. 749 OF 1995 Mahadeo Sinaa Thakur ....Appellant V/S The State Of Maharashtra And Others. ....Respondent WITH FIRST APPEAL NO. 473 OF 1994 Union Of India And Others. ....Appellant V/S Shri Mahadeo Sina Thakur ....Respondent WITH FIRST APPEAL NO. 276 OF 1994 Juma Masjid Trust(masjid Dargah Turst)uran & ....Appellant Ors.
V/S Spl.land Acq.officer,metro Centre No.ii,uran & Page 5/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: Anr WITH FIRST APPEAL NO. 511 OF 1994 The State Of Maharahstra ....Appellant V/S Juma Masjid Trust & Ors. ....Respondent WITH FIRST APPEAL NO. 747 OF 1995 Harkisandas R Shroff And Others. ....Appellant V/S The State Of Maharashtra ....Respondent WITH FIRST APPEAL NO. 501 OF 1994 Union Of India And Others. ....Appellant V/S Shri Harkisandas R. Shroff And Others ....Respondent WITH FIRST APPEAL NO. 465 OF 1994 The Union Of India ....Appellant V/S Smt Halimabibi & Others ....Respondent WITH FIRST APPEAL NO. 141 OF 1994 Smt. Halimabibi Mohamed Yusuf Tungekar ....Appellant V/S ....Respondent Page 6/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: The Spl.land Acquisition Officer, ....Respondent WITH FIRST APPEAL NO. 748 OF 1995 Prakash Dhirajlal Parekh ....Appellant V/S The State Of Maharashtra And Others. ....Respondent WITH FIRST APPEAL NO. 494 OF 1994 The State Of Maharashtra ....Appellant V/S Prakash Dhirajlal Parekh ....Respondent WITH FIRST APPEAL NO. 750 OF 1995 Tikamdas Tilakchand Mirchandani (dec) L.r. ....Appellant V/S The State Of Maharashtra And Others ....Respondent WITH FIRST APPEAL NO. 475 OF 1994 Union Of India And Others. ....Appellant V/S Tikamadas Tilikchand Mirchandani (dec) L.r. ....Respondent WITH FIRST APPEAL NO. 493 OF 1994 The Union Of India ....Appellant V/S Page 7/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: Shri Ahmed M.h.saleh Mohamad ....Respondent WITH FIRST APPEAL NO. 509 OF 1994 Union Of India And Others ....Appellant V/S Smt.naima Begum D/o.mohamed Hasan ....Respondent Tungekar WITH FIRST APPEAL NO. 520 OF 1994 Union Of India ....Appellant V/S Mainuddin M.ashraf Bhaiji & Ors. ....Respondent WITH FIRST APPEAL NO. 740 OF 1995
1.mainuddin M. Ashraf Bhaiji & Ors. ....Appellant V/S The State Of Maha. & Ors. ....Respondent WITH FIRST APPEAL NO. 306 OF 1994 Jama Masjit Trust Thr.vahivatdar Tungekar & ....Appellant Ors.
V/S The Spl.land Acq.officer,raigad And Anr. ....Respondent WITH FIRST APPEAL NO. 525 OF 1994 Page 8/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: Union Of India And Others. ....Appellant V/S Jama Masijid Trust And Others. ....Respondent WITH FIRST APPEAL NO. 837 OF 1995 Abdul Majid Abdul Hamid Mulla And Others. ....Appellant V/S State Of Maharashta. ....Respondent WITH FIRST APPEAL NO. 528 OF 1994 Union Of India And Others. ....Appellant V/S Abdul Majid Abdul Hamid Mulla And Others. ....Respondent WITH FIRST APPEAL NO. 522 OF 1994 Union Of India And Others. ....Appellant V/S Abdul Hamaid Mohamed Ibrahim Tungekar ....Respondent (dec.) WITH FIRST APPEAL NO. 462 OF 1994 The Union Of India & Another ....Appellant V/S Smt. Halimabibi Mohamed Yusuf Tungekar ....Respondent WITH FIRST APPEAL NO. 503 OF 1994 Page 9/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: Union Of Inida And Others. ....Appellant V/S Jama Masjid Trust, Uran And Others. ....Respondent WITH FIRST APPEAL NO. 274 OF 1994 Juma Masjid Trust,uran & Anr. ....Appellant V/S Spl.land Acq.officer,metro Centre No.ii,uran & ....Respondent Anr WITH FIRST APPEAL NO. 480 OF 1994 Union Of India And Others ....Appellant V/S Jama Masjid Trust, Uran ....Respondent WITH FIRST APPEAL NO. 277 OF 1994 Juma Mashjid Trust,uran Through ....Appellant A.h.m.i.tungekar.
V/S Spl.land Acq.officer,metro Centre,no.uran & ....Respondent Anr.
WITH FIRST APPEAL NO. 305 OF 1994 Smt.h.m.y.tungekar And Ors. ....Appellant V/S The Spl Land Acq.officer,raigad And Anr. ....Respondent Page 10/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: WITH FIRST APPEAL NO. 468 OF 1994 Union Of India ....Appellant V/S Shri Ahmed Mohamed H.s.mohomed ....Respondent Namakwala.
WITH FIRST APPEAL NO. 185 OF 1994 Mr.m.s.tungekar And Ors. ....Appellant V/S The Spl.land Acquisition Officer,uran, And Ors. ....Respondent WITH FIRST APPEAL NO. 530 OF 1994 The Union Of India ....Appellant V/S Abdul Samed Kadir Thakur ....Respondent WITH FIRST APPEAL NO. 202 OF 1994 Abdul Samad Abdul Kadir Thakur. ....Appellant V/S Spl.land Acquisition Officer & Anr. ....Respondent WITH FIRST APPEAL NO. 1438 OF 1996 Mr. Dosu Ardeshir Bhiwandiwalla ....Appellant V/S The Special Land Acq.officer, Uran ....Respondent Page 11/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: WITH FIRST APPEAL NO. 476 OF 1994 Union Of India. ....Appellant V/S Shri Ardeshir H.bhiwandiwala ....Respondent WITH FIRST APPEAL NO. 504 OF 1994 The State Of Maharashtra ....Appellant V/S Shri Ardeshir Hormasji Bhiwandiwalla & Ors. ....Respondent WITH FIRST APPEAL NO. 489 OF 1994 Union Of India And Others. ....Appellant V/S Ardeshir Hormusji Bhiwandiwalla (dec) Through ....Respondent WITH FIRST APPEAL NO. 1440 OF 1996 Mr. Dosu A. Bhiwandiwala. ....Appellant V/S The Spl. Land Acq. Officer, Uran. ....Respondent WITH FIRST APPEAL NO. 527 OF 1994 The State Of Maharashtra ....Appellant V/S Ardeshir Hormasji Bhiwandiwala ....Respondent Page 12/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: WITH FIRST APPEAL NO. 1441 OF 1996 Mr. Dosu A. Bhiwandiwalla ....Appellant V/S The Spl. Land Acq. Officer, Uran. ....Respondent WITH FIRST APPEAL NO. 518 OF 1994 Union Of India ....Appellant V/S Maneckbai Dossabhoy Bhiwandiwalla ....Respondent WITH FIRST APPEAL NO. 1442 OF 1996 Mr. Manekbhai D. Bhiwandiwalla. ....Appellant V/S The Spl. Land Acq. Officer, Uran. ....Respondent WITH FIRST APPEAL NO. 460 OF 1994 Union Of India & Ors. ....Appellant V/S Dosu Ardeshir Bhiwandiwala. ....Respondent WITH FIRST APPEAL NO. 1443 OF 1996 Mr. Dosu A. Bhiwandiwalla. ....Appellant V/S The Spl.land Acq Officer, Uran. ....Respondent Page 13/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: WITH FIRST APPEAL NO. 463 OF 1994 The State Of Maharashtra ....Appellant V/S Ardeshir Hormasji Bhiwandiwalla. ....Respondent WITH FIRST APPEAL NO. 1444 OF 1996 Mr. Dosu A. Bhiwandiwalla ....Appellant V/S The Spl. Land Acq. Officer, Uran. ....Respondent WITH FIRST APPEAL NO. 471 OF 1994 Union Of India And Others. ....Appellant V/S Ardeshir Hormasji Bhiwandiwalla (dec) ....Respondent WITH FIRST APPEAL NO. 1445 OF 1996 Mr. Desu A. Bhiwandiwalla. ....Appellant V/S The Spl. Land Acq. Officer, Uran. ....Respondent WITH FIRST APPEAL NO. 487 OF 1994 Union Of India And Others. ....Appellant V/S Maneckbai Dossabhoy Bhiwandiwalla And ....Respondent Others.
Page 14/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 :::WITH FIRST APPEAL NO. 1446 OF 1996 Mr. Manekbhai D. Bhiwandiwalla ....Appellant V/S The Spl. Land Acq.officer, Uran. ....Respondent WITH FIRST APPEAL NO. 488 OF 1994 The State Of Maharashtra ....Appellant V/S Maneckbai Dossabhoy Bhiwandiwalla. ....Respondent WITH FIRST APPEAL NO. 1447 OF 1996 Mr. Manekbhai D. Bhiwandiwalla. ....Appellant V/S The Spl. Land Acq. Officer, Uran. ....Respondent WITH FIRST APPEAL NO. 456 OF 1994 Union Of India And Others. ....Appellant V/S Maneckabai Dossabhoy Bhiwandiwalla And ....Respondent Others WITH FIRST APPEAL NO. 1448 OF 1996 Mr. Manekbhay D. Bhiwandiwalla ....Appellant V/S The Spl.land Acq. Officer, Uran. ....Respondent Page 15/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: WITH FIRST APPEAL NO. 502 OF 1994 The State Of Maharashtra & Ors. ....Appellant V/S Maneckbai Dossabhoy Bhiwandiwala ....Respondent WITH FIRST APPEAL NO. 1449 OF 1996 Mr. Manekbhai D. Bhiwandiwalla. ....Appellant V/S The Spl. Land Acq. Officer, Uran. ....Respondent WITH FIRST APPEAL NO. 457 OF 1994 Union Of India And Others. ....Appellant V/S Shri Ardeshir H.bhiwandiwaala (dec). ....Respondent WITH FIRST APPEAL NO. 1450 OF 1996 Mr. Dasu A. Bhiwandiwalla ....Appellant V/S The Spl.land Acq. Officer, Uran. ....Respondent WITH FIRST APPEAL NO. 519 OF 1994 Union Of India And Others. ....Appellant V/S Ardeshir Hormusji Bhiwandiwalla (dec) Throug ....Respondent Page 16/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: WITH FIRST APPEAL NO. 1451 OF 1996 Mr. Dasu A. Bhiwandiwalla. ....Appellant V/S The Spl. Land Acq. Officer, Uran. ....Respondent WITH FIRST APPEAL NO. 459 OF 1994 Union Of India And Others ....Appellant V/S K.r.mirchandani And Others. ....Respondent WITH FIRST APPEAL NO. 514 OF 1994 Union Of India And Others ....Appellant V/S Mohammad Tayyab Mohammad Ismail Bhaiji ....Respondent And Others WITH FIRST APPEAL NO. 498 OF 1994 Union Of India And Others ....Appellant V/S Gulu N.vaswani (dec) By His L.r. Vijay Gulu ....Respondent WITH FIRST APPEAL NO. 529 OF 1994 The State Of Maharashtra & Others. ....Appellant V/S Badrinarayan Rampratap Gododia. ....Respondent Page 17/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: WITH FIRST APPEAL NO. 512 OF 1994 Union Of India And Others. ....Appellant V/S Moinuddin Malik Yusuf Thakur (dec) Through ....Respondent L/h WITH FIRST APPEAL NO. 461 OF 1994 Union Of India And Others. ....Appellant V/S Abdul Hamid Mohammad Ibrahim Tungekar ....Respondent (dec) WITH FIRST APPEAL NO. 482 OF 1994 Union Of India And Others. ....Appellant V/S Bakiate Salehate Mariam Trust, Through Abdul ....Respondent & WITH FIRST APPEAL NO. 479 OF 1994 The State Of Maharashtra & Ors. ....Appellant V/S Mohammed Nazir A.majid Sonde & Ors. ....Respondent WITH FIRST APPEAL NO. 458 OF 1994 The Union Of India ....Appellant Page 18/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: V/S Abdul Majid Mohammed Yusuf Mukhari ....Respondent WITH FIRST APPEAL NO. 464 OF 1994 The State Of Maharashtra ....Appellant V/S Shri Ramesh Girdhandas Mehta & Ors. ....Respondent WITH FIRST APPEAL NO. 490 OF 1994 Union Of India ....Appellant V/S Shri Mohamed Jafar Gulam Hussein Tungekar. ....Respondent WITH FIRST APPEAL NO. 481 OF 1994 Union Of India ....Appellant V/S K.r.mirchandani ....Respondent WITH FIRST APPEAL NO. 492 OF 1994 Union Of India ....Appellant V/S Smt Jayshree Narayan Mhatre ....Respondent WITH FIRST APPEAL NO. 523 OF 1994 The State Of Maharashtra ....Appellant Page 19/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: V/S Ardeshir Hormasji Bhiwandiwala & Anr. ....Respondent WITH FIRST APPEAL NO. 486 OF 1994 Union Of India ....Appellant V/S Smt.jayshree Narayan Mhatre. ....Respondent WITH FIRST APPEAL NO. 510 OF 1994 Union Of India And Others ....Appellant V/S Shri Bhalchandra Jaskaran Mandada ....Respondent WITH FIRST APPEAL NO. 524 OF 1994 Union Of India And Others. ....Appellant V/S Shri Dhirajlal Gulabchand Parekh And Others. ....Respondent WITH FIRST APPEAL NO. 526 OF 1994 The State Of Maharashtra ....Appellant V/S Smt.mohini Motiram Vaswani & Anr. ....Respondent WITH FIRST APPEAL NO. 517 OF 1994 The State Of Maharashtra & Ors. ....Appellant Page 20/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: V/S Mohamed Nasir Mohamed Ali Tungekar ....Respondent WITH FIRST APPEAL NO. 477 OF 1994 Union Of India Through Dy.salt Commissioner ....Appellant & Anr.
V/S K.a.h. Bhaiji & Ors. ....Respondent WITH FIRST APPEAL NO. 491 OF 1994 State Of Maharashtra ....Appellant V/S Muhammad Ismail Bhaiji ....Respondent WITH FIRST APPEAL NO. 469 OF 1994 The State Of Maharashtra ....Appellant V/S Mohamed Ibrahim Mohamed Yusuf Tungekar & ....Respondent Ors.
WITH FIRST APPEAL NO. 470 OF 1994 The Union Of India ....Appellant V/S Shri Manohar Pandharinath Chavathe (deceased) ....Respondent WITH FIRST APPEAL NO. 507 OF 1994 Page 21/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: Union Of India And Others. ....Appellant V/S Shri Manohar Pandharinath Chavate (dec). ....Respondent WITH FIRST APPEAL NO. 472 OF 1994 The State Of Maharashtra ....Appellant V/S Badrinarayan Rampratap Gadodia & Ors. ....Respondent WITH FIRST APPEAL NO. 521 OF 1994 Union Of India And Others ....Appellant V/S Mohammed Hami Abdul Hami Bhaiji (dec) ....Respondent Through L.r WITH FIRST APPEAL NO. 515 OF 1994 The Union Of India ....Appellant V/S Mrs.vasanti Sitaram Thakur. ....Respondent WITH FIRST APPEAL NO. 505 OF 1994 Union Of India ....Appellant V/S Abdul Rahim Mehammed Hanan ....Respondent WITH FIRST APPEAL NO. 485 OF 1994 Page 22/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: The State Of Maharashtra ....Appellant V/S Nandlal L. Agarwal & Ors. ....Respondent WITH FIRST APPEAL NO. 508 OF 1994 Union Of India & Ors. ....Appellant V/S Mahadev Sina Thakur. ....Respondent WITH FIRST APPEAL NO. 531 OF 1994 Union Of India ....Appellant V/S Kulsumbibi & Ors. ....Respondent WITH FIRST APPEAL NO. 506 OF 1994 Union Of India And Others. ....Appellant V/S Badrinarayan Rampratap Gododia And Others. ....Respondent WITH FIRST APPEAL NO. 500 OF 1994 The State Of Maharashtra ....Appellant V/S Shri Puranmal Lalchand Mundada ....Respondent WITH FIRST APPEAL NO. 474 OF 1994 Page 23/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 ::: Union Of India And Others. ....Appellant V/S Abdul Hamid Mohamad Ibrahim Tangekar (dec). ....Respondent WITH FIRST APPEAL NO. 533 OF 1994 The Union Of India & Ors. ....Appellant V/S Mohammed Jaffer Gulam Hussain Tungekar & ....Respondent Ors.
WITH FIRST APPEAL NO. 532 OF 1994 Union Of India And Others. ....Appellant V/S Smt. Jamilabibi W/o Mohammed Jaffar ....Respondent Tungekar.
WITH FIRST APPEAL NO. 516 OF 1994 The State Of Maharashtra ....Appellant V/S Chandrakant R. Shroff & Ors. ....Respondent MR. A.A. Khumbhokoni (AG) a/w MR. Ashutosh Kulkarni, Mr. Milan Bhise, Mr. Amit Bhave, MR. Sarthak and Mr. Vinod Sakpal i/b Milan Bhise & Co. for JNPT. MR. Anil Singh (ASG), MR. Vaibhav Sugdare, MR. Viday Killedar, MR. Pranil Sonawane for Union of India. Mr. Pralhad Paranjape for Appellant in FA/741/1995 and for Respondents in FA/455/1994, FA/490/1994, FA/532/1994, FA/533/1994.
Page 24/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 :::MR. Nikhil Sakhardande a/w MR. Kapil Moye i/b Bothawalla & Co for Respondent.
Mentioned out of turn.
CORAM : RANJIT MORE. & SURENDRA PANDHARINATH TAVADE, JJ DATE : 16th January, 2020 P.C. :
Stand over to 11/03/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 25/25 ::: Uploaded on - 16/01/2020 ::: Downloaded on - 17/01/2020 07:37:46 :::