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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(v) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(v)Candidates should have obtained a rank either in Ed.CET or Ed.CET-AC conducted for the academic year concerned and should satisfy the eligibility qualifications prescribed as below for each Methodology.