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State of Uttar Pradesh - Section

Section 223 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

223. Power for effecting entry.

- It shall be lawful for a person authorized under the provisions of Section 222 to make an entry for the purpose of inspection, or of search, to open or, cause to be opened a door, gate or other barrier -
(a)if he considers the opening thereof necessary for the purpose of such entry, inspection or search; and
(b)if the owner or occupier is absent, or being present, refuses to open such door, gate, or barrier.
Obstruction To Persons Employed By Zila Panchayat Or Kshettra Panchayat