Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 223] [Entire Act]

State of Uttar Pradesh - Subsection

Section 223(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)if the owner or occupier is absent, or being present, refuses to open such door, gate, or barrier.