Section 411(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964
(3)An officer belonging to the Reserves who may wish to publish an article or deliver a lecture on naval matters shall apply for permission in accordance with this regulation to the Registrar of Reserves who will inform him in due course whether or not such permission has been granted by the Government or the officer specified by them in this behalf.
