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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

State of Goa - Subsection

Section 134(1)(c) in The Goa, Daman And Diu Land Revenue Code, 1968

(c)the office of the village panchayat, or some other public building in the village in which it is situate, and