Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Karnataka - Subsection Section 10(2) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013 (2)The Secretary and other officers shall receive such salary and other allowances as the State Government may, from time to time, determine.
