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State of Karnataka - Section

Section 10 in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

10. Appointment of Secretary.-

(1)The State Government shall appoint an officer belonging to Senior Scale of the Karnataka Administrative Services to be the Secretary of theAuthority and Executive Officer of the Endowment Department to be the Deputy Secretary of the Authority
(2)The Secretary and other officers shall receive such salary and other allowances as the State Government may, from time to time, determine.
(3)The State Government may, from time to time, grant leave of absence for such period as it thinks fit to the Secretary.