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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(4)(b) in The Nalanda Open University Act, 1995

(b)such number of members to be co-opted as experts by the Academic Council from amongst persons who are not members of the Academic Council, as may be prescribed by the Statutes :