Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(4) in The Nalanda Open University Act, 1995

(4)Subject to the provisions of sub-section (3) each Faculty shall consist of-
(a)such number of teachers as may be assigned to each Faculty by the Academic Council keeping in view the qualifications of such teacher members;
(b)such number of members to be co-opted as experts by the Academic Council from amongst persons who are not members of the Academic Council, as may be prescribed by the Statutes :
Provided that no person shall be a member of more than two Faculties.