Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Chattisgarh - Subsection Section 21(5) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (5)The terms of the nominated or co-opted members of the Academic Council shall be three years :Provided that a nominated member shall be eligible for re-nomination.
