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[Cites 0, Cited by 0] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2) in The Indian Nursing Council Regulations

(2)A resolution passed by a committee appointed by the Council shall be embodied in a report prepared by the Secretary or by the Chairman at the latter's discretion, and, when signed by the members of the committee, shall with any notes of dissent, be presented to the Council at its next meeting subject to the provisions of the regulations regarding notice.