Himachal Pradesh High Court
Chandereshwar Gupta vs . State Of H.P. & Anr. on 9 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Chandereshwar Gupta Vs. State of H.P. & Anr.
Cr. Revision No. 295/2015 .
09.03.2023 Present: Mr. T.S. Chauhan, Advocate, for the petitioner.
Mr. B.C. Verma, Addl. AG with Mr. R.P. Singh, Dy. AG, for respondent No. 1.
None for respondent No. 2.
Despite
to repeated calls,
appeared on behalf of respondent No. 2. In the r none has interest of justice, list on 18th April, 2023.
( Sushil Kukreja ) Judge 9th March, 2023 (raman) ::: Downloaded on - 09/03/2023 20:37:19 :::CIS