Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Bihar - Subsection Section 30(e) in Model Rules, 2011 under Bengal Ferries Act, 1885 (e)when the boat is loaded to its full capacity.(f) wants to ferry in the boat along with animals, when other Passengers have been admitted in the boat.
