Section 30 in Model Rules, 2011 under Bengal Ferries Act, 1885
30. Power To refuse admission of Passengers.
- The Tindal or Manjhi may refuse to admit any person to the boat as a passenger if he,(a)has not paid the reasonable fare ; or(b)is insane ; or(c)is drunk and incapable of taking care of himself ; or(d)is disorderly and causes annoyance to other Passengers ; and(e)when the boat is loaded to its full capacity.(f) wants to ferry in the boat along with animals, when other Passengers have been admitted in the boat.
