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[Cites 0, Cited by 0] [Section 224(1)] [Section 224] [Entire Act]

State of Andhra Pradesh - Subsection

Section 224(1)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)taking possession of polling station or a place fixed for the poll by any person or persons and allowing only his or their own supporters to exercise their right to vote and prevent others from free exercise of their right to vote: