Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 14 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

14. Maternity relief and family welfare. - (i) Number of maternity and child welfare centres functioning. Does they workout to one centre for every 10,000 population. Do they have own building and facilities. Number of panchayat union staff employed for these centres and the expenditure incurred by the panchayat union; and

(ii)Family welfare. -
(a)What is the birth rate, death rate, net population growth rate, infant mortality rate, maternity mortality rate in the panchayat union area;
(b)Number of vasectomy and sterilisation done in the union area.