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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(a) in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

(a)What is the birth rate, death rate, net population growth rate, infant mortality rate, maternity mortality rate in the panchayat union area;