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[Cites 0, Cited by 0] [Section 83(6)] [Section 83] [Entire Act]

State of Rajasthan - Subsection

Section 83(6)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)For the purpose of tariff determination for Wind Energy projects under Control Period, the financial principles as stipulated under Part III of these Regulations, such as norms for debt: equity, interest on loan capital, return on equity capital and and escalation factors for O&M expenses etc. shall be applicable.