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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

(2)The appropriate allotment committee after examination shall recommend an application either for rejection or acceptance. Allotment of plot and assignment of plot number shall be decided by draw of lots.