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State of Rajasthan - Section

Section 13 in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

13. Disposal of Application.

(1)The applications received for allotment shall be entered in a register maintained in Form-V. The applications shall be scrutinized and placed before the appropriate committee.
(2)The appropriate allotment committee after examination shall recommend an application either for rejection or acceptance. Allotment of plot and assignment of plot number shall be decided by draw of lots.
(3)Allotment order shall be made in Form-VI.