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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2) in The Orissa Animal Contagious Diseases Rules, 1957

(2)The Inspector shall not grant a licence for the removal of any animal or animals from an infected place until ten days have elapsed since the animal or animals ceased to be infective of foot and mouth disease.