Section 21 in The Orissa Animal Contagious Diseases Rules, 1957
21. Foot and mouth disease.
(1)Rule 20 excepting Sub-rules (3) and (8) thereunder shall apply to be infective of foot and mouth disease.(2)The Inspector shall not grant a licence for the removal of any animal or animals from an infected place until ten days have elapsed since the animal or animals ceased to be infective of foot and mouth disease.
