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[Cites 0, Cited by 0] [Section 3X] [Entire Act]

State of Tamilnadu - Subsection

Section 3X(1) in Tamil Nadu District Municipalities Act, 1920

(1)For the purpose of election of members to a town panchayat the Inspector shall, after consulting the town panchayat, by notification, divide the panchayat town into wards and determine the number of members to be elected in accordance with such scales as may be prescribed.