Section 3X in Tamil Nadu District Municipalities Act, 1920
3X. Division of town panchayats into wards.
(1)For the purpose of election of members to a town panchayat the Inspector shall, after consulting the town panchayat, by notification, divide the panchayat town into wards and determine the number of members to be elected in accordance with such scales as may be prescribed.(2)Only one member shall be elected from each ward.
