Madhya Pradesh High Court
Malkhan Singh vs Sub Division Officer on 2 December, 2016
WP-5828-2016 (MALKHAN SINGH Vs SUB DIVISION OFFICER) 02- 1 2-20 1 6 Parties through their counsel. The record of the Election Petition No.16-A/89-A/16
-2014-2015 he called from SDO Khurai, District Sagar. List the matter in the month of January, 2017. (MISS VANDANA KASREKAR) JUDGE Tabish