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State of Odisha - Section

Section 2 in The Gandhi Pathagar Rules, 1994

2. Definitions.

- In these rules, unless the context indicates otherwise-
(a)"Chairman" means the Chairman of the Managing Committee of the Gandhi Pathagar;
(b)"Committee" means the Managing Committee of the Gandhi Pathaghar;
(c)"Executive Board" means the Executive Board of the Managing Committee of the Gandhi Pathagar;
(d)"Member-Convenor" means the Member-Convenor of the Managing Committee of the Gandhi Pathagar;
(e)"Member-Director" means the Member-Director of the Managing Committee of the Gandhi Pathagar; and
(f)"Vice-Chairman" means the Vice-Chairman of the Managing Committee of the Gandhi Pathagar.