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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(J) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(J)Notwithstanding anything contained in the foregoing change, the Board may modify/change the honorarium or charges payable to any Institution/Centre or person/staff.