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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(1)(e) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(e)having been admitted as a member subsequently becomes a member of any other common objective co-operative functioning within the jurisdiction of the co-operative of which he is a member :